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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(vi) in Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975

(vi)"marginal farmer" means a person whose main source of livelihood is cultivation and who holds land measuring not more than one hectare in Uttar Pradesh;