Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48A] [Entire Act]

State of Rajasthan - Subsection

Section 48A(g) in The Rajasthan Municipalities (Election) Rules, 1994

(g)any other papers directed by the State Election Commission to be kept in a sealed packed.