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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Chattisgarh - Subsection

Section 258(2)(xxxv) in The C.G. Land Revenue Code, 1959

(xxxv)prescription of the form of application1 for grant of annuity, the time within which such application shall be made and the conditions of such grant under Section 160;