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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in Rajasthan Public Parks Rules, 1959

(4)If any animal has turned fatal to the public or to the inmates of the park or the inmates of the Zoo and its destruction or capture is necessary, the Superintendent shall arrange for its destruction or capture as soon as possible.