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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(1) in Gujarat State Council for Physiotherapy Rules, 2013

(1)The Registrar/Deputy Registrar shall be a full-time officer of the Council and shall not be engaged in any other profession except with the permission of the Council. Any person, appointed to the office of the Registrar or the Deputy Registrar, shall be on probation for a period of one year.