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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(2)(e) in Amity university Act, 2014

(e)for payment of salaries and allowances of the officers and nonteaching employees of the University and members of the teaching and research staff and for payment of any provident fund contribution, gratuity and other benefits to any such officers, employees and members of teaching and research staff;