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State of Puducherry - Section

Section 24 in Puducherry School Education Act, 1987

24. Pay and allowance of teachers and other persons employed in recognised schools to be paid in the prescribed manner.

- The pay and allowances of any teacher or other person employed in any recognised school shall be paid on or before such day of every month, in such manner and by or through such authority, officer, or person, as may be prescribed.