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[Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(1)(d) in Occupational Safety, Health and Working Conditions Code, 2020

(d)The Working Journalists and other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955(45 of 1955);