Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(2)(c) in Faridabad Complex (Regulation and Development) Act, 1971 (c)exempt in whole or in part from payment of any such tax, any person or class of persons or any property or description of property.]