Supreme Court - Daily Orders
Joshnara Begum vs Union Of India on 5 October, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.9 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.27401/2018
(Arising out of impugned final judgment and order dated 07-08-2017
in WPC No.4672/2017 passed by the Gauhati High Court)
JOSHNARA BEGUM Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.135713/2018-CONDONATION OF DELAY
IN FILING and IA No.135716/2018-CONDONATION OF DELAY IN REFILING )
Date : 05-10-2018 This petition was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. P. K. Jain, AOR
Mr. Saurabh Jain, Adv.
Mr. P.K. Goswami, Adv.
Mr. S.P. Singh, Adv.
Mr. Ashok K. Sharma, Adv.
Mr. Uday Prakash Yadav, Adv.
Ms. Anuradha Soni Verma, Adv.
Mr. Shryansh Aggarwal, aDv.
Mr. Rajesh Goyal, Adv.
Mr. H. Arjun, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Delay condoned.
Signature Not Verified Digitally signed by POOJA ARORA Date: 2018.10.05Issue notice.
16:52:15 IST Reason:(POOJA ARORA) (ASHA SONI) COURT MASTER ASSISTANT REGISTRAR