Patna High Court - Orders
Vinayaka Vidyapeeth vs Babasaheb Bhim Rao Ambedkar Bihar ... on 28 April, 2023
Author: Anil Kumar Sinha
Bench: Anil Kumar Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14368 of 2018
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1. Dhirendra Kumar Son of Shivjee Singh, resident of Village- Narayanpur,
P.S.- Dumra, District- Sitamarhi.
2. Ankita Kumari, D/o Laliteshwar Kumar, resident of Village- Talkhapur, P.S.
Dumra, District- Sitamarhi.
3. Murli Kumar, Son of Brahmdeo Prasad Vimal, Resident of Village- Sahsoul,
P.S. B.Kothi, District- Purnea.
4. Vikash Kumar, Son of Satya Narayan Shahi, Resident of Village- Dumra,
P.S.- Dumra, District- Sitamarhi.
5. Sanjay Kumar, Son of Shiv Narayan Prasad, resident of Village- Laxmipur,
P.S.- Laxmipur, District- Jamui.
6. Kaushal Kumar, Son of Madhusudan Prasad Singh, Resident of Village-
Narayanpur, P.S.- Dumra, District- Sitamarhi.
7. Samir Kumar Singh, Son of Tribhuwan Singh, resident of Village- Binodpur,
P.S.- Begusarai, District- Begusarai.
8. Md. Sadab Ali, Son of Md. Ali, Resident of Village- Dasai, P.S.- Runni
Saidpur, District- Sitamarhi.
9. Saheb Singh, Son of Chandrika Singh, Resident of Village- Marar Anhari
Ujjari Barar, P.S.- Riga, District- Sitamarhi.
10. Abhishek Kumar, Son of Sanjay Kumar Jha, Resident of Village Near
Telephone Exchange, Rajopatti, Rampatti, P.S.- Sitamarhi, District-
Sitamarhi.
11. Satyendra Prasad Sinha, Son of Gaurishankar Prasad Sinha, Resident of
Village- Shakti Sadan, Balhapatti, Kailashpuri, P.S.- Dumra, District-
Sitamarhi.
12. Dilip Kumar, Son of Shambhu Narayan Singh, Resident of Village-
Rasalpur, Nanakpur Road, P.S.- Bajpatti, District- Sitamarhi.
13. Rima Kumari, D/o Bindeshwar Prasad, resident of Village- Chakmahila,
P.S.- Sitamarhi, District- Sitamarhi.
14. Md. Mashud Reza, Son of Md. Massom Alam, Resident of Village- Gorar,
P.S.- Bajpatti, District- Sitamarhi.
15. Abhinandan Kumar, Son of Naval Kishore Singh, Resident of Village- Raudi
Pokhar, P.S. Lalganj, District- Vaishali.
16. Sanjeev Kumar Pandey, Son of Umesh Pandey, Resident of Village-
Azamgarh Nagwan Tola, Jagdishpur, P.S.- Dumra, District- Sitamarhi.
17. Ashutosh Chandan, Son of Kaushal Kishor Shahi, Resident of Village- Suhai
Malikana, Suhai, P.S.- Sitamarhi, District- Sitamarhi.
18. Lata Kumari, D/o Late Sadanand Yadav, Resident of Village- Paik Tola, P.S.-
Araria, District- Araria.
19. Md. Nayeemuddin, Son of Shamshul Hoda, Resident of Village- Dr. Yadav
Path Bari Bazar, P.S.- Dumra, District- Sitamarhi.
Patna High Court CWJC No.14368 of 2018(20) dt.28-04-2023
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... ... Petitioner/s
Versus
1. The State Of Bihar
2. The Principal Secretary, Department of Education, Govt. of Bihar, Patna.
3. The Vice-Chancellor, Babasaheb Bhimrao Ambedkar BRA, Bihar
University, Muzaffarpur.
4. The Registrar, Babasaheb Bhimrao Ambedkar BRA, Bihar University,
Muzaffarpur.
5. The Administrative Officer, Directorate of Distance Education, Babasaheb
Bhimrao Ambedkar BRA, Bih
6. The Chairman University Grant Commission, New Delhi.
7. The Chancellor Bihar State University.
8. The Director of Distance Education BRA, Bihar University, Muzaffarpur.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 11734 of 2017
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Anugrah Narayan Institute Of Technology Son of Brij Shyam Sharma,
Resident of Village P.O.- Bhori, P.S.- Tekari, District- Gaya.
... ... Petitioner/s
Versus
1. Babasaheb Bhim Rao Ambedkar Bihar University
2. The Vice Chancellor, Baba Saheb Bhim Rao Ambedkar, Bihar University,
Muzaffarpur.
3. The Registrar, Baba Saheb Bhim Rao Ambedkar, Bihar University,
Muzaffarpur.
4. The Examination Controller, Baba Saheb Bhim Rao Ambedkar, Bihar
University, Muzaffarpur.
5. The Director, Directorate of Distance Education, Baba Saheb Bhim Rao
Ambedkar, Bihar University, Mu
6. The Administrative Officer-cum Programme Officer, Directorate of Distance
Education, Baba Saheb Bhi
7. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
8. The Principal Secretary of Chancellor, Universities of Bihar, Raj Bhawan,
Patna.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 11836 of 2017
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Patna High Court CWJC No.14368 of 2018(20) dt.28-04-2023
3/4
Vinayaka Vidyapeeth Son of Brij Shyam Sharma, Resident of Village P.O.-
Bhori, P.S.- Tekari, District- Gaya.
... ... Petitioner/s
Versus
1. Babasaheb Bhim Rao Ambedkar Bihar University
2. The Vice Chancellor, Baba Saheb Bhim Rao Ambedkar, Bihar University,
Muzaffarpur.
3. The Registrar, Baba Saheb Bhim Rao Ambedkar, Bihar University,
Muzaffarpur.
4. The Examination Controller, Baba Saheb Bhim Rao Ambedkar, Bihar
University, Muzaffarpur.
5. The Director, Directorate of Distance Education, Baba Saheb Bhim Rao
Ambedkar, Bihar University, Mu
6. The Administrative Officer-cum Programme Officer, Directorate of Distance
Education, Baba Saheb Bhi null null
7. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
8. The Principal Secretary of Chancellor, Universities of Bihar, Raj Bhawan,
Patna.
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 11848 of 2017
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Gautam Buddha Para Medical College Son of Shri Ashok Kumar Roy,
Resident of Mohalla- Bageshwari Colony, P.S.- Delha, District- Gaya.
... ... Petitioner/s
Versus
1. Babasaheb Bhim Rao Ambedkar Bihar University
2. The Vice Chancellor, Babasaheb Bhim Rao Ambedkar Bihar University,
Muzaffarpur.
3. The Registrar, Babasaheb Bhim Rao Ambedkar Bihar University,
Muzaffarpur.
4. The Examination Controller, Babasaheb Bhim Rao Ambedkar Bihar
University, Muzaffarpur. null null
5. The Director, Directorate of Distance Education, Babasaheb Bhim Rao
Ambedkar Bihar University, Muza
6. The Administrative Officer-cum-Programme Officer, Directorate of Distance
Education, Babasaheb Bhim
7. The Chancellor, Universities of Bihar, Raj Bhawan, Patna.
8. The Principal Secretary of Chancellor, Universities of Bihar, Raj Bhawan,
Patna. null null
... ... Respondent/s
Patna High Court CWJC No.14368 of 2018(20) dt.28-04-2023
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Appearance :
(In Civil Writ Jurisdiction Case No. 14368 of 2018)
For the Petitioner/s : Mr. Vikas Kumar
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 11734 of 2017)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Santosh Kumar Jha
(In Civil Writ Jurisdiction Case No. 11836 of 2017)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Santosh Kumar Jha
(In Civil Writ Jurisdiction Case No. 11848 of 2017)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Santosh Kumar Jha
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
ORAL ORDER
20 28-04-2023As jointly prayed for by learned counsel for the parties, put up this case on 9th May, 2023.
(Anil Kumar Sinha, J) ashwani/-
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