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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(v) in The Goa Excise Duty Act, 1964

(v)[ "State" means the State of Goa including the space within the limits of territorial waters appertaining to it;] [Substituted by Amendment Act 20 of 2001.]