Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(13) in The M.P. Factories Rules, 1962

(13)Training of operations. - No person shall be assigned any task connected with operation of any oven or drier unless he has completed 18 years of age and he is properly trained.