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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(g) in Telangana Co-operative Spinning Mills (Regulation) Act, 1983

(g)'State Federation of Co-operative Spinning Mills' means the Telangana State Federation of Co-operative Spinning Mills registered or deemed to be registered under Co-operative Societies Act;