Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(17) in The Calcutta University Act, 1979. (17)to make provisions for provident and other funds for the Teachers and for officers and employees of the University [* * * *] [Words 'other than the Chancellor' omitted by W.B. Act 44 of 1980.];
