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Supreme Court - Daily Orders

Kamla Nehru Memorial Trust vs U.P. State Industrial Development ... on 10 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.18                         COURT NO.5                 SECTION XI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).31887-31888/2017

     (Arising out of impugned final judgment and order dated 29-05-2017
     in WPMB No. 349/2007 29-05-2017 in MB No. 11055/2013 passed by the
     High Court Of Judicature At Allahabad, Lucknow Bench)
     KAMLA NEHRU MEMORIAL TRUST & ANR.                              Petitioner(s)

                                                VERSUS


     U.P. STATE INDUSTRIAL DEVELOPMENT
     CORPORATION LIMITED & ORS.                                     Respondent(s)

     (IA No.114125/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.114426/2017-PERMISSION TO FILE LENGTHY LIST OF
     DATES and IA No.123168/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No. 12680/2023 - EXEMPTION FROM FILING O.T., IA No.121105/2018 -
     EXEMPTION FROM FILING O.T., IA No.12678/2023 - PERMISSION TO FILE
     ADDITIONAL    DOCUMENTS/FACTS/ANNEXURES,   IA    No.114426/2017    -
     PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 10-10-2023 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)             Mr. Maninder Singh, Sr. Adv.
                                   Mr. Sunil Kumar Jain, AOR
                                   Mr. Ramraj, Adv.
                                   Mr. Rangasaran Mohan, Adv.
                                   Ms. Manmeet Kaur Sareen, Adv.

     For Respondent(s)             Mr. K.K. Venugopal, Sr. Adv.
                                   Mr. Atmaram N.S. Nadkarni, Sr. Adv.
                                   Ms. Ruchira Gupta, Adv.
                                   Mr. Salvador Santosh Rebello, AOR
                                   Ms. Pooja Tripathi, Adv.
                                   Mr. Deep Narayan Sarkar, Adv.
                                   Ms. Harshita Sharma, Adv.
                                   Ms. Deepti Arya,, Adv.
Signature Not Verified
                                   Ms. Arzu Paul, Adv.
Digitally signed by
ARJUN BISHT
Date: 2023.10.11                   Ms. Manisha Gupta, Adv.
17:22:46 IST
Reason:                            Mr. Rishikesh Haridas, Adv.
                                   Mr. Siddhant Gupta, Adv.
                                   Mr. Raghav Sharma, Adv.
                                   Ms. Saswat Adhyapak, Adv.
                    Ms. Shivangi Singhal, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Post these matters on 28.11.2023.

(ARJUN BISHT) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)