Karnataka High Court
Gps Force Private Limited vs Sri Sangamesh S/O Sheshappa ... on 15 June, 2023
Author: V.Srishananda
Bench: V.Srishananda
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CRL.P No. 101234 of 2023
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 15TH DAY OF JUNE, 2023
BEFORE
THE HON'BLE MR JUSTICE V.SRISHANANDA
CRIMINAL PETITION NO. 101234 OF 2023
BETWEEN:
1. GPS FORCE PRIVATE LIMITED
(REGISTERED NO.73777),
A COMPANY R/BY ITS MANAGING DIRECTOR,
REGISTERED OFFICE AT VIDYAPEETHA
MAIN ROAD LAYOUT,
BANASHANKARI 3RD STAGE
BANASHANKARI, BANGALORE- 85.
2. SRI. HARADAGERE RAMALINGAPPA GURUPRASAD,
MANAGING DIRECTOR,
PERSON IN-CHARGE OF COMPNAY
VIDYAPEETH MAIN ROAD LAYOUT,
BANASHANKARI 3RD STAGE
BANASHANKARI, BANGALORE-85.
...PETITIONERS
CHANDRASHEKAR
LAXMAN (BY SRI. BHARATHI G. BHAT, ADVOCATE)
KATTIMANI
Digitally signed by
AND:
CHANDRASHEKAR
LAXMAN
KATTIMANI
Date: 2023.06.17
SRI. SANGAMESH S/O. SHESHAPPA CHIPPALAKATTI,
10:49:35 -0700
AGED ABOUT 44 YEARS,
OCC: AGRICULTURE
R/O: SIDRAMESHWAR COLONY, NEAR GAS
GODAWN, MUDHOL, TQ: MUDHOL
DIST: BAGALKOT, PIN: 587313.
...RESPONDENT
THIS CRIMINAL PEITTION IS FILED U/SEC. 482 OF
CR.P.C. SEEKING TO QUASH THE ORDER PASSED BY THE
PRINCIPAL SENIOR CIVIL JUDGE AND JMFC, MUDHOL, ACTING
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CRL.P No. 101234 of 2023
U/SEC. 143(A) OF THE NI ACT, DATED 27.12.2022 IN C.C.NO.
327/2022 BY ALLOWING THIS PETITION AND PERMITTING
THIS PETITIONER TO CROSS EXAMINE THE WITNESSES.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
Case called twice. None present on behalf of petitioners.
Process fee is not paid. On verification of National Judicial Data Grid data, the case before the trial Court is disposed of and therefore the petition prayer has become infructuous.
Accordingly, the petition stands dismissed as it has rendered infructuous.
Sd/-
JUDGE SH List No.: 2 Sl No.: 5