Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2) in Tamil Nadu Societies Registration Act, 1975 (2)The Registrar shall, after the issue of a certificate of registration to a society, enter in a register prescribed in that behalf such particulars as may he prescribed.
