Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(2)(j) in The Orissa Homoeopathic Act, 1956 (j)the manner in which appeals against the decision of the Registrar shall be filed before and heard by the Board under Section 22 or any other section;