Supreme Court - Daily Orders
B.S. Yediyurappa vs Abraham T.J. on 20 February, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
SLP Crl 8675/2022
1
ITEM NO.24 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.8675/2022
(Arising out of impugned final judgment and order dated 07-09-2022
in CRLP No.5659/2021 passed by the High Court of Karnataka at
Bengaluru)
B.S. YEDIYURAPPA Petitioner(s)
VERSUS
ABRAHAM T.J. & ORS. Respondent(s)
(With IA No.138597/2022 - EXEMPTION FROM FILING O.T. and IA No.
138595/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
Date : 20-02-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Siddhartha Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Kush Chaturvedi, AOR
Mr. Syed Faraz Alam, Adv.
Mr. Atharva Gaur, Adv.
Ms. Aarushi Singh, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Vidhi Thaker, Adv.
For Respondent(s)
Signature Not Verified
Mr. Vikas Upadhyay, AOR
Digitally signed by Mr. Ashwin Kumar Nair, Adv.
CHETAN KUMAR
Date: 2023.02.20
17:22:24 IST
Reason:
SLP Crl 8675/2022
2
Mr. Gaurav Gk, Adv.
Mr. Gopalakrishna, Adv.
Ms. Sneha Abraham, Adv.
Mr. Alok Tiwari, Adv.
Ms. Ankita Kashyap, Adv.
Mr. Nikhil Goel, A.A.G.
Mr. V. N. Raghupathy, AOR
Mr. Adithya Roy, Adv.
Mr. Manendra Pal Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 List the Special Leave Petition on a non-miscellaneous day on 21 March 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar