Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Haryana - Subsection Section 103(iv) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (iv)no part of the urinal apparatus, other than the flushing apparatus shall be directly connected with a supply or distributing pipe;
