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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(f) in Gorkhaland Territorial Administration Act, 2011

(f)"Executive Sabha Member" means the person nominated under sub-section (1) of section 41. and includes the Chief Executive or the Deputy Chief Executive of the Gorkhaland Territorial Administration;