Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Kerala - Subsection Section 70(4) in Kerala Municipality Act, 1994 (4)The District Election Officer shall perform such other functions in connection with the election, as may be entrusted to him by the State Election Commission.
