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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(9)(a) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(a)the construction of tanks, wells, water channels, embankments and other works for storage, supply or distribution of water for agricultural purposes;