Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62CH] [Entire Act] State of Jharkhand - Subsection Section 62CH(v) in Bihar Factories Rules, 1950 (v)The health hazards of the hazardous substance, including sign and symptoms of exposure, and any medical conditions which are generally recognised as being aggravated by exposure to the substance;