Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219] [Entire Act] State of Jharkhand - Subsection Section 219(a) in Jharkhand Municipal Act, 2011 (a)in conformity with the provisions of any State law relating to land use planning or any other law relating thereto for the time being in force, or
