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[Entire Act]
Union of India - Section
Section 30 in The Industrial Employment (Standing Orders) Central Rules, 1946
30. Proficiency tests passed
| 31. Employment History | |||||
| Department | Token No. | Designation | Scale of Pay | Joined | Left (Reason) |
| 1 | 2 | 3 | 4 | 5 | 6 |
| 32. Absence Periods | |||||
| From | To | Reason | Medical reports regardingsuitability for continued employment |