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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Telangana - Subsection

Section 74(2)(b) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)if such institution or endowment is a religious institution or endowment, to all or any of the purposes specified in items (i) to (iv) of sub-section (1) of section 72: