Calcutta High Court (Appellete Side)
Pragati Engineering Pvt. Ltd. & Anr vs Commissioner Of Workmen'S ... on 3 September, 2013
Author: Harish Tandon
Bench: Harish Tandon
1 03.9.2013 W.P. 16914 (W) of 2001 Pragati Engineering Pvt. Ltd. & Anr
-vs-
Commissioner of Workmen's Compensation & Ors None appears.
The writ petition is, accordingly, dismissed for default.
(Harish Tandon, J.) ac