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Calcutta High Court (Appellete Side)

Pragati Engineering Pvt. Ltd. & Anr vs Commissioner Of Workmen'S ... on 3 September, 2013

Author: Harish Tandon

Bench: Harish Tandon

1 03.9.2013 W.P. 16914 (W) of 2001 Pragati Engineering Pvt. Ltd. & Anr

-vs-

Commissioner of Workmen's Compensation & Ors None appears.

The writ petition is, accordingly, dismissed for default.

(Harish Tandon, J.) ac