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[Cites 0, Cited by 0] [Section 181] [Entire Act]

State of Maharashtra - Subsection

Section 181(c) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(c)to convene meetings of the class representatives of the University Departments under the relevant Faculty and conduct elections for the purpose of electing their representatives on the Students' Council;