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[Cites 0, Cited by 0] [Section 360(4)] [Section 360] [Entire Act]

State of Kerala - Subsection

Section 360(4)(i) in Kerala Municipality Act, 1994

(i)if the proposed street would conflict with any arrangements which have been made, or which are in the opinion of the Municipality likely to be made, for carrying out any general scheme for the laying out of streets;