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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(a) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(a)any student, who, immediately prior to the commencement of this Act, was studying for degree in health sciences of the Himachal Pradesh University in accordance with the regulations in force under the respective Act under which the Himachal Pradesh University was established, may until such examinations are provided by the University, be admitted to the examination of the Himachal Pradesh university and be conferred the degree in Health Sciences of the said university, for which he qualified on the result of such examination.