Delhi High Court - Orders
Oriental Insurance Co Ltd vs Zaixhu Xie & Ors (M/S Qualcomm India Pvt ... on 21 December, 2021
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 976/2018
ORIENTAL INSURANCE CO LTD ..... Appellant
Through: Ms. Archana Pathak Dave, Advocate
(through VC)
versus
ZAIXHU XIE & ORS (M/S QUALCOMM INDIA PVT LTD )
..... Respondent
Through: Mr. Arvind Chaudhary, Advocate for
R-1 & 2 (through VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 21.12.2021 CM APPL. 46499/2021
1. Issue notice. Notice is accepted by learned counsel appearing for the appellant.
2. For the reasons stated in the application, application is allowed.
3. List the appeal for consideration on 25.01.2022.
SANJEEV SACHDEVA, J DECEMBER 21, 2021 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:21.12.2021 Signing Date:22.12.2021 09:59:45 21:03 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.