Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Haryana - Subsection Section 52(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (2)No absorption pit shall have, any outlet into, or means of communication with any sewer, storm water drain or surface drain.
