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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Uttarakhand - Subsection

Section 74(2)(g) in Uttarakhand Co-Operative Societies Act, 2003

(g)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding up the affairs to the society;