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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 27 in The Prevention Of Cruelty To Animals Act, 1960

27. Exemptions.β€”

Nothing contained in this Chapter shall apply toβ€”
(a)the training of animals for bona fide military or police purposes or the exhibition of any animals so trained; or
(b)any animals kept in any zoological garden or by any society or association which has for its principal object the exhibition of animals for educational or scientific purposes.