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[Cites 0, Cited by 0] [Section 3(2B)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2B)(i) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(i)the names, addresses and occupations, if any, of the shareholders and a statement of the shares held by each shareholder, distinguishing each share by its denoting number;