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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(2)(o) in The Gujarat Prevention of Fragmentation and Consolidation of Holdings Act, 1947

(o)the manner of publication of a draft variation under sub-section (1) of Section 32 [or of a varied scheme under sub-section 3A) thereof] [This portion was added, by Bombay 33 of 1956, Section 7 (2).];