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State of Andhra Pradesh - Section

Section 44 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

44. Land may be let out free of assessment for planting shady trees for public benefit.

- If any person plants by the side of the road or close to it or around an inn or such wakf buildings where travellers put up or at places which are camps for travellers or troops, shady trees, whether fruit bearing or not so that travellers may have amenities under their shade, land may be given by the Government free of assessment of planting such trees.