Delhi High Court - Orders
All India Federation Of Tax Practioners vs Uoi And Anr on 20 March, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~13.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3423/2013
ALL INDIA FEDERATION OF TAX PRACTIONERS..... Petitioner
Through: Ms. P.L. Bansal, Senior Advocate
with Mr. Anunav Kumar &
Mr.Shivang Bansal, Advocates.
versus
UOI AND ANR ..... Respondents
Through: Mr. Sanjay Kumar & Ms. Hemlata
Rawat, Advocates for Respondent
No.2/ IT Deptt.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 20.03.2023 Learned Counsel for Respondent No.2/ Income Tax Department was fair enough in stating before this Court that they are taking all possible steps for expeditious disposal of the appeals which are pending before various Commissioners (Appeals). He prays for six weeks' time to file fresh status report in the matter giving all minute details.
List on 11.07.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MARCH 20, 2023 B.S. Rohella Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:24.03.2023 13:24:32