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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in National Highways (Fees for the use of National Highway Section and Permanent Bridge-Public Funded Projects) Rules, 1997

(1)Theexecuting agency concerned shall make necessary arrangement for putting upadequate number of collection booths, operated manually or by automaticarrangement or by combination of both as may be considered suitable by theexecuting agency.