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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(j) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(j)"Institutions" means, unless otherwise specifically mentioned, all the University/Government/ Private Aided/Private Un-Aided/ Aided Minority/Un-Aided Minority Colleges of Physical Education (including those detailed as State-wise institutions) imparting B.P.Ed/U.G.D.P.Ed Course.