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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(2) in The Bihar Entertainments Tax Rules, 1984

(2)
(a)Tickets for each class and each show shall be sold from one respective book at a time arid the second book shall be brought into use only when the first book has been exhausted.
(b)No ticket book shall be used for any class or show other than that for which it is meant.
(c)A ticket after having been separated from the counterfoil shall not be pasted or stitched again to the counterfoils, nor the tickets issued for one show, shall be allowed to be used for the next show.
(d)No foil of ticket, which is for the visitor, shall be retained at the entrance in lieu of the foil for Gate.