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[Cites 0, Cited by 0] [Section 165(2)] [Section 165] [Entire Act]

State of Maharashtra - Subsection

Section 165(2)(xx) in The Maharashtra Co-Operative Societies Act, 1960

(xx)prescribe the period for and terms upon which Government aid may given to societies and terms under which the State Government may subscribe the share capital of and guarantee the payment of the principal of and interest on debentures issued by societies;