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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(3)(vi) in National Academy of Legal Studies and Research University Act, 1998

(vi)every meeting of the Executive Council shall be presided over by the Vice [Chancellor] [Substituted by Act 7 of 2005.] and in his absence by a member chosen by the members present;