Section 60(1) in Andhra Pradesh Co-Operative Societies Rules, 1964
(1)Every copy of an entry in the books of a society regularly kept in the course of business shall be certified by [x x x] [Omitted by G.O.Ms. No. 1108, F & A, dated 2-7-1985.] the president or the secretary and shall also bear the society's seal and in case of a society which is being wound up by the liquidator.
