Bombay High Court
Damu Bala Datir (Died) Thr Lrs Bhausaheb ... vs The Executive Engineer Urdhava Pravara ... on 8 March, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
1 27(a)-ca-14463-2019.doc
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 14463 OF 2019 IN
FIRST APPEAL NO.511 OF 2020
Damu Bala Datir
Deceased through his LRs,
1] Bhausaheb Damu Datir
Decased Through His LRs
1-A] Kamal Bhausaheb Datir and others ... Applicants
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO. 14464 OF 2019 IN
FIRST APPEAL NO. 521 OF 2020
Sukhdeo Chimaji Waghe ... Applicant
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO.14469 OF 2019 IN
FIRST APPEAL NO. 513 OF 2020
Madhav Tukaram Munde and others ... Applicants
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO. 14470 OF 2019 IN
FIRST APPEAL NO. 512 OF 2020
Ashok Namdev Munde and another ... Applicant
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
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CIVIL APPLICATION NO.14468 OF 2019 IN
FIRST APPEAL NO. 514 OF 2020
Sushila Ramesh Kadam ... Applicant
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO.14466 OF 2019 IN
FIRST APPEAL NO. 515 OF 2020
1] Murlidhar Chimaji Waghe
Dedeased through his LRs
1-A] Bhanudas Murlidhar Waghe and others ... Applicants
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO. 14465 OF 2019 IN
FIRST APPEAL NO. 516 OF 2020
Gorakshnath Mhatu Waghe and another ... Applicants
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO. 14473 OF 2019 IN
FIRST APPEAL NO. 517 OF 2020
Bhausaheb Dagadu Lavhare ... Applicant
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
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CIVIL APPLICATION NO. 14471 OF 2019 IN
FIRST APPEAL NO. 518 OF 2020
Baban Kashinath Munde and another ... Applicants
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO. 14467 OF 2019 IN
FIRST APPEAL NO.519 OF 2020
Ambadas Chimaji Waghe ... Applicant
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
CIVIL APPLICATION NO. 14472 OF 2019 IN
FIRST APPEAL NO.520 OF 2020
Sukhdeo Sahadu Munde ... Applicant
Versus
The Executive Engineer
Urdhava Pravara Dam Division
Sangamner and another ... Respondents
....
Mr. S. S. Shinde, Advocate for the applicants
Mr. V. C. Solshe, Advocate for respondent No.1
Mr. Y. G. Gujarati, AGP for respondent No.2
....
CORAM : R. G. AVACHAT, J.
DATED : 08th MARCH, 2021 PER COURT :-
. Heard.
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2. Perused the impugned award.
3. The entire amount under the award has been deposited in this Court.
4. The applicants are permitted to withdraw 75% of the amount deposited in this Court. The breakup thereof, is as under:
(a) Out of the deposited amount, 50% amount is permitted to be withdrawn on furnishing undertaking and 25% amount on giving solvent security.
(b) The undertaking and solvent security to be submitted before the Superintendent of the trial Court, who shall transmit those documents to the Registrar (Judicial) of this Court and thereafter, the amount would be paid to the respective applicant.
5. All the civil applications are disposed of.
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