Section 17(2)(k) in The Naval And Aircraft Prize Act, 1971

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Union of India - Subsection

Section 17(2)(k) in The Naval And Aircraft Prize Act, 1971

(k)costs of or incidental to any proceedings in the Prize Court and as to the fees to be charged in respect of proceedings therein and as to the taking of security of costs;

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Union of India - Subsection

Section 17(2)(k) in The Naval And Aircraft Prize Act, 1971