Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of West Bengal - Subsection Section 70(b) in Police Regulations, Calcutta, 1968 (b)Officers and men on plain clothes duty shall carry pocket books of a kind which will not tend to disclose their identity as police officers.
