Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(6) in Punjab Water Resources (Management and Regulation) Act, 2020 (6)After publication of the application, the public may file objections before the Authority in such manner and within such time, as may be stipulated by the Authority.
